Dharamveer Singh vs Commiccionser Meerut Division & ...
2012 Latest Caselaw 1290 ALL

Citation : 2012 Latest Caselaw 1290 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Dharamveer Singh vs Commiccionser Meerut Division & ... on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 76266 of 2011
 

 
Petitioner :- Dharamveer Singh
 
Respondent :- Commiccionser Meerut Division & Others
 
Petitioner Counsel :- H.N. Singh,R.P. Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

As prayed, petitioner is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 3.5.2012

sks-grade iv

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