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Ajeet Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 1288 ALL

Citation : 2012 Latest Caselaw 1288 ALL
Judgement Date : 3 May, 2012

Allahabad High Court
Ajeet Singh And Others vs State Of U.P. And Others on 3 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 21514 of 2012
 

 
Petitioner :- Ajeet Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.N. Dubey,Jai Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition on 4th July, 2012 along with record of  Civil Misc. Writ Petition No.15665 of 2012, wherein  the Principal Secretary, Social Welfare Department, Government of U.P. Lucknow and the Commissioner, Social Welfare, U.P. Government, Lucknow have been  directed to see and ensure that in reference to petitioner  of the said writ petition and all such similarly situated identical matters, steps are taken for fulfilling the social obligations and the amount in question is reimbursed to the petitioner, failing which the aforesaid authorities are directed to remain present in Court personally.

Let a copy of this order be made available to Sri R.P. Tiwari, learned standing counsel for its compliance.

Order Date :- 3.5.2012

SRY

 

 

 
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