Sri Prashant vs State Of U.P.& Others
2012 Latest Caselaw 1287 ALL

Citation : 2012 Latest Caselaw 1287 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Sri Prashant vs State Of U.P.& Others on 3 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 36010 of 2004
 

 
Petitioner :- Sri Prashant
 
Respondent :- State Of U.P.& Others
 
Petitioner Counsel :- Y.K. Saxena,K.N. Misra
 
Respondent Counsel :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri M.A. Qadeeer, learned counsel for the respondents.

List in the next cause list peremptorily.

Order Date :- 3.5.2012

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