In The Matter Of Goyal Edibles Ltd vs Unknown
2012 Latest Caselaw 1282 ALL

Citation : 2012 Latest Caselaw 1282 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

In The Matter Of Goyal Edibles Ltd vs Unknown on 3 May, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- COMPANY PETITION No. - 16 of 2011
 

 
Petitioner :- In The Matter Of Goyal Edibles Ltd.
 
Petitioner Counsel :- S. Shekhar
 
Respondent Counsel :- O.L. U.S. Patole
 

 
Hon'ble Pankaj Mithal,J.

As jointly prayed by learned counsel for the parties, put up on Monday next, i.e. 7.5.12.

Order Date :- 3.5.2012

sks-grade iv

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