Irfan vs State Of U.P.
2012 Latest Caselaw 1281 ALL

Citation : 2012 Latest Caselaw 1281 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Irfan vs State Of U.P. on 3 May, 2012

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10888 of 2012
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rakesh Dubey,Rajiv Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List in the week commencing 16th July, 2012.

Order Date :- 3.5.2012

Ashish Nayan

Download the LatestLaws.com Mobile App