State Of U.P. Thru Secy. Dept. Of ... vs Swatantra Bajpai
2012 Latest Caselaw 1279 ALL

Citation : 2012 Latest Caselaw 1279 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

State Of U.P. Thru Secy. Dept. Of ... vs Swatantra Bajpai on 3 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 473 of 2012
 

 
Petitioner :- State Of U.P. Thru Secy. Dept. Of Home & Others
 
Respondent :- Swatantra Bajpai
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri Sunil Kumar Mishra in the cause list as counsel for the opposite parties.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 3.5.2012

Tanveer/Suresh

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