Shyam Sunder Agnihotri And ... vs Ram Sagar Dwivedi
2012 Latest Caselaw 1278 ALL

Citation : 2012 Latest Caselaw 1278 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

Shyam Sunder Agnihotri And ... vs Ram Sagar Dwivedi on 3 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1771 of 2012
 

 
Petitioner :- Shyam Sunder Agnihotri And Another
 
Respondent :- Ram Sagar Dwivedi
 
Petitioner Counsel :- Ajay Kr. Srivastava,Sanjay Kr. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Issue notice to the respondent returnable at an early date. The appellants may take steps to serve the respondent by ordinary post as well as by registered post.

List in the week commencing 23.7.2012 for admission.

Order Date :- 3.5.2012

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