State Of U.P. vs Babu & Another
2012 Latest Caselaw 1272 ALL

Citation : 2012 Latest Caselaw 1272 ALL
Judgement Date : 3 May, 2012

Allahabad High Court

State Of U.P. vs Babu & Another on 3 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 403 of 2012
 

 
Petitioner :- State Of U.P.
 
Respondent :- Babu & Another
 
Petitioner Counsel :- Govt. Advocate
 
Respondent Counsel :- K.N.Mishra
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Respondent No. 2, Meraj is present in court. He is identified by Sri K.N. Mishra, Advocate. He has already furnished bonds before the Chief Judicial Magistrate.

Respondent No. 2 need not appear in person on future dates, unless otherwise directed.

Office to proceed.

Order Date :- 3.5.2012

S. Kumar

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