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Haravender Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 1260 ALL

Citation : 2012 Latest Caselaw 1260 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
Haravender Singh And Others vs State Of U.P. And Others on 2 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 10701 of 2011
 

 
Petitioner :- Haravender Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Chhaya Gupta
 
Respondent Counsel :- C.S.C.,K.M. Asthana,Manoj Kumar
 

 
Hon'ble V.K. Shukla,J.

In the present case Impleadment Application has been filed by Dhanbhag Singh. This is directed to be listed in the next cause list. By the next date fixed objection, if any, may be filed by either of the parties.

Order Date :- 2.5.2012

SRY

 

 

 
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