Indramitra Shastri vs State Of U.P. And Others
2012 Latest Caselaw 1258 ALL

Citation : 2012 Latest Caselaw 1258 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Indramitra Shastri vs State Of U.P. And Others on 2 May, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20275 of 2008
 

 
Petitioner :- Indramitra Shastri
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dhiraj Srivastava,B.K. Srivastava
 
Respondent Counsel :- C.S.C.,S.C.Dwivedi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

It appears that the Writ 'C) NO. 22498 of 2011 (PIL) has been filed. It is shown to be connected with the aforesaid case.

Office is directed to list alongwith the Writ 'C' No. 22498 of 2011 (PIL) in the next cause list showing its complete particulars of parties.

Order Date :- 2.5.2012

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