Prof. V.K. Puri (Vijai Kumar Puri) ... vs Chancellor Of Universities, ...
2012 Latest Caselaw 1257 ALL

Citation : 2012 Latest Caselaw 1257 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Prof. V.K. Puri (Vijai Kumar Puri) ... vs Chancellor Of Universities, ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1933 of 2008
 

 
Petitioner :- Prof. V.K. Puri (Vijai Kumar Puri) S/O Dr. B.N. Puri
 
Respondent :- Chancellor Of Universities, C.S.Maharaj Medical University &
 
Petitioner Counsel :- P.C. Agarwal,Rajesh Tewari
 
Respondent Counsel :- C S C
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of Shri Alok Mathur, learned counsel for the opposite parties, the case is adjourned.

List again.

Order Date :- 2.5.2012

Tanveer/Suresh

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