Arun Kumar vs Smt. Vimla Devi And Others
2012 Latest Caselaw 1255 ALL

Citation : 2012 Latest Caselaw 1255 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Arun Kumar vs Smt. Vimla Devi And Others on 2 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1747 of 2012
 

 
Petitioner :- Arun Kumar
 
Respondent :- Smt. Vimla Devi And Others
 
Petitioner Counsel :- Madhav Jain
 
Respondent Counsel :- Raghubir Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Sri Madhav Jain, learned counsel for the appellant, states that the appellant has filed review application before the Tribunal on 7.2.2012 and the same is pending for consideration.

In view of the above, let this appeal be listed in the week commencing 16.7. 2012.

Order Date :- 2.5.2012

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