Meenu @ Ritu Chauhan vs Union Of India Thru Its Secy. And ...
2012 Latest Caselaw 1254 ALL

Citation : 2012 Latest Caselaw 1254 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Meenu @ Ritu Chauhan vs Union Of India Thru Its Secy. And ... on 2 May, 2012

Bench: Ravindra Singh, Surendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- WRIT - C No. - 76054 of 2011
 

 
Petitioner :- Meenu @ Ritu Chauhan
 
Respondent :- Union Of India Thru Its Secy. And Another
 
Petitioner Counsel :- M.I. Farooqui,Sharad Malviya
 
Respondent Counsel :- A.S.G.I.,A.T.Kulshrestha,S.C.,Vivek Chaturvedi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Surendra Kumar,J.

Sri A.T.Kulshrestha, appearing on behalf of the Bank prays for and is granted a week time to file counter affidavit.

List on 14.5.2012.

Order Date :- 2.5.2012

N.A.

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