Anoop Kumar Hemkar vs Assistant Registrar Firms, ...
2012 Latest Caselaw 1250 ALL

Citation : 2012 Latest Caselaw 1250 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Anoop Kumar Hemkar vs Assistant Registrar Firms, ... on 2 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25121 of 2009
 

 
Petitioner :- Anoop Kumar Hemkar
 
Respondent :- Assistant Registrar Firms, Societies And Chits And Others
 
Petitioner Counsel :- Shashi Prakas Singh,Indra Raj Singh,O.P. Singh
 
Respondent Counsel :- C.S.C.,K. Shahi,V.K. Mishra
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No.63532 of 2009, showing the names of respective counsel along with cause title.

Order Date :- 2.5.2012

SRY

Download the LatestLaws.com Mobile App