M/S Indian Farmers Fertiliser ... vs State Of U.P. Thru' Secry, Dept. Of ...
2012 Latest Caselaw 1249 ALL

Citation : 2012 Latest Caselaw 1249 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

M/S Indian Farmers Fertiliser ... vs State Of U.P. Thru' Secry, Dept. Of ... on 2 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 4257 of 2011
 

 
Petitioner :- M/S Indian Farmers Fertiliser Cooperative Ltd.
 
Respondent :- State Of U.P. Thru' Secry, Dept. Of Labour Lko. & Others
 
Petitioner Counsel :- Vivek Ratan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Let fresh steps be taken for effectuating service of notice on respondent No.5, returnable within eight weeks.

Interim order already passed is extended until further orders.

Order Date :- 2.5.2012

SRY

Download the LatestLaws.com Mobile App