State Of U.P. Thru Prin. Secy. ... vs Raj Mani Singh S/O Ayodhya Prasad & ...
2012 Latest Caselaw 1246 ALL

Citation : 2012 Latest Caselaw 1246 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

State Of U.P. Thru Prin. Secy. ... vs Raj Mani Singh S/O Ayodhya Prasad & ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1533 of 2009
 

 
Petitioner :- State Of U.P. Thru Prin. Secy. Forest & Ors.
 
Respondent :- Raj Mani Singh S/O Ayodhya Prasad & Anr.
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.,G.L. Gupta
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned Standing Counsel for the petitioners, the case is adjourned.

List again.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 2.5.2012

Tanveer/Suresh

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