Dr. Ajai Kumar Pande vs The State Of U.P.Through Prin. ...
2012 Latest Caselaw 1245 ALL

Citation : 2012 Latest Caselaw 1245 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Dr. Ajai Kumar Pande vs The State Of U.P.Through Prin. ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 614 of 2011
 

 
Petitioner :- Dr. Ajai Kumar Pande
 
Respondent :- The State Of U.P.Through Prin. Secy. Medical And Health
 
Petitioner Counsel :- Shishir Jain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As Shri Shishir Jain, learned counsel for the petitioner is reported to be on sanctioned, the case is adjourned.

List again.

Order Date :- 2.5.2012

Tanveer/Suresh

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