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C/M, Shree Karey Singh Jr. High ... vs State Of U.P. Thru. Secr. ...
2012 Latest Caselaw 1243 ALL

Citation : 2012 Latest Caselaw 1243 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
C/M, Shree Karey Singh Jr. High ... vs State Of U.P. Thru. Secr. ... on 2 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 17015 of 2010
 

 
Petitioner :- C/M, Shree Karey Singh Jr. High School & Anr.
 
Respondent :- State Of U.P. Thru. Secr. Education Basic & Ors.
 
Petitioner Counsel :- P.K. Jain
 
Respondent Counsel :- C.S.C.,K.A.Usmani
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Order Date :- 2.5.2012

SRY

 

 

 
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