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Dr. K.K. Shukla vs Banaras Hindu University Thru' ...
2012 Latest Caselaw 1241 ALL

Citation : 2012 Latest Caselaw 1241 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
Dr. K.K. Shukla vs Banaras Hindu University Thru' ... on 2 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 19750 of 2007
 

 
Petitioner :- Dr. K.K. Shukla
 
Respondent :- Banaras Hindu University Thru' Its Registrar And Others
 
Petitioner Counsel :- Ashish Mishra,Shashi Nandan
 
Respondent Counsel :- Pankaj Naqvi,Hem Pratap Singh,Sc,V.K. Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the respondents prays for and is allowed  three weeks' time to file supplementary counter affidavit. Supplementary rejoinder affidavit may be filed within three weeks thereafter.

List thereafter.

Order Date :- 2.5.2012

R

 

 

 
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