Om Prakash Singh vs Sub Divisional Magistrate ...
2012 Latest Caselaw 1240 ALL

Citation : 2012 Latest Caselaw 1240 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Om Prakash Singh vs Sub Divisional Magistrate ... on 2 May, 2012

Bench: Syed Rafat Alam, Chief Justice, Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 320 of 2002
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- Sub Divisional Magistrate Nawabganj
 
Petitioner Counsel :- P.K.Khare
 
Respondent Counsel :- C.S.C.,H.S Jain
 

 
Hon'ble Syed Rafat Alam,Chief Justice
 
Hon'ble Shri Narayan Shukla,J.

List has been revised, yet no one is present on behalf of the appellants, though name of Mr. P.K. Khare is shown in the cause list as counsel for the appellants. However, learned Standing Counsel is present on behalf of the respondents.

It appears that, by efflux of time, this appeal has lost its efficacy and has rendered infructuous. It is dismissed accordingly.

Order Date :- 2.5.2012

AHA

(S.N. Shukla, J.) (S.R. Alam, C.J.)

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