B.D. Singhal @ Baleshwar Das & Anr. vs Stae Of U.P. Thru Secy. Industries ...
2012 Latest Caselaw 1239 ALL

Citation : 2012 Latest Caselaw 1239 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

B.D. Singhal @ Baleshwar Das & Anr. vs Stae Of U.P. Thru Secy. Industries ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1121 of 2006
 

 
Petitioner :- B.D. Singhal @ Baleshwar Das & Anr.
 
Respondent :- Stae Of U.P. Thru Secy. Industries & Anr.
 
Petitioner Counsel :- Anupam Mehrotra
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Ritu Raj Awasthi,Sanjay Bhasin
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, the case is adjourned.

List again.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 2.5.2012

Tanveer/Suresh

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