State Of U.P.Through The Prin. ... vs K.C. Shukla And Another
2012 Latest Caselaw 1238 ALL

Citation : 2012 Latest Caselaw 1238 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

State Of U.P.Through The Prin. ... vs K.C. Shukla And Another on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 895 of 2010
 

 
Petitioner :- State Of U.P.Through The Prin. Secy. Deptt. Of Food & Civil
 
Respondent :- K.C. Shukla And Another
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C.,Sandeep Dixit,Vijay Dixit
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, the case is adjourned.

List again.

Order Date :- 2.5.2012

Tanveer/Suresh

Download the LatestLaws.com Mobile App