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Ram Prasad vs Shiv Das Pathak & Another
2012 Latest Caselaw 1236 ALL

Citation : 2012 Latest Caselaw 1236 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
Ram Prasad vs Shiv Das Pathak & Another on 2 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 1785 of 2011
 

 
Petitioner :- Ram Prasad
 
Respondent :- Shiv Das Pathak & Another
 
Petitioner Counsel :- Rajesh Chandra Misra,N. Shukla
 
Respondent Counsel :- Govt. Advocate,Ran Vijay Singh
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Respondent no.1 is present in the court in compliance of the earlier order passed by this court. He has furnished bail bond before the court of Magistrate. He need not appear again in this court.

Order Date :- 2.5.2012

S. Kumar

 

 

 
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