Master Saras Bihari Gupta Alias ... vs Dinesh Chandra Tiwari And Others
2012 Latest Caselaw 1234 ALL

Citation : 2012 Latest Caselaw 1234 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Master Saras Bihari Gupta Alias ... vs Dinesh Chandra Tiwari And Others on 2 May, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1750 of 2012
 

 
Petitioner :- Master Saras Bihari Gupta Alias Chotu Alias @ Navneet Kumar
 
Respondent :- Dinesh Chandra Tiwari And Others
 
Petitioner Counsel :- Ram Kishor Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Issue notice to the respondents returnable at an early date.

Order Date :- 2.5.2012

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