Devendra Kumar vs State Of U.P.
2012 Latest Caselaw 1228 ALL

Citation : 2012 Latest Caselaw 1228 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Devendra Kumar vs State Of U.P. on 2 May, 2012

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10780 of 2012
 

 
Petitioner :- Devendra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Kumar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

As prayed, put up as fresh on 1st June, 2012.

Order Date :- 2.5.2012

Ashish Nayan

Download the LatestLaws.com Mobile App