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M/S Vinda Infrastructure Pvt. ... vs S.C. Panda And Others
2012 Latest Caselaw 1227 ALL

Citation : 2012 Latest Caselaw 1227 ALL
Judgement Date : 2 May, 2012

Allahabad High Court
M/S Vinda Infrastructure Pvt. ... vs S.C. Panda And Others on 2 May, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 14408 of 2009
 

 
Petitioner :- M/S Vinda Infrastructure Pvt. Ltd. New Delhi
 
Respondent :- S.C. Panda And Others
 
Petitioner Counsel :- Rajni Singh,Birender Singh Singraru
 
Respondent Counsel :- R.P. Singh,Anil Dwivedi,Ashok Panigrahi,S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Restoration Application No. 230741 of 2011

This application has been filed to recall the order dated 18.7.2011 by which the writ petition was dismissed for non-prosecution .

Sufficient cause has been shown in the affidavit filed in support of the restoration application.

Restoration application stands allowed. The order dated 18.7.2011 is recalled. The writ petition is restored to its original number.

List before appropriate Bench.

(Prakash Krishna,J)          (Ashok Bhushan,J)

Order Date :- 2.5.2012

MK/

 

 

 
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