Basudeo Tiwari vs State Of U.P. And Others
2012 Latest Caselaw 1226 ALL

Citation : 2012 Latest Caselaw 1226 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Basudeo Tiwari vs State Of U.P. And Others on 2 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25657 of 2011
 

 
Petitioner :- Basudeo Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Seema Kushwaha,R.C.Dwivedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition in the next cause list along with record of writ petition No.71466 of 2010 and writ petition No.44281 of 2011, showing the names of respective counsel from both sides, in each case, along with cause title.

Any action taken during this period shall abide by final orders to be passed by this Court.

Order Date :- 2.5.2012

SRY

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