Ram Lakhan And 10 Ors. vs Union Of India Through ...
2012 Latest Caselaw 1225 ALL

Citation : 2012 Latest Caselaw 1225 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Ram Lakhan And 10 Ors. vs Union Of India Through ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1587 of 2004
 

 
Petitioner :- Ram Lakhan And 10 Ors.
 
Respondent :- Union Of India Through Secy.Horticulture Deptt.And 2 Ors.
 
Petitioner Counsel :- Vidhu Bhushan Kalia,Vidhu Bhushan Kalia
 
Respondent Counsel :- Dipak Seth,A.K. Chaturvedi,Raj Kumar Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri I.H. Farooqui, learned Assistant Solicitor General of India, in the cause list as counsel for the opposite parties.

Order Date :- 2.5.2012

Tanveer/Suresh

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