Satya Narain Singh S/O Devi ... vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 1223 ALL

Citation : 2012 Latest Caselaw 1223 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Satya Narain Singh S/O Devi ... vs State Of U.P. Thru Prin. Secy. ... on 2 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1502 of 2009
 

 
Petitioner :- Satya Narain Singh S/O Devi Shankar Singh
 
Respondent :- State Of U.P. Thru Prin. Secy. Urban Dev. & Planning & Ors.
 
Petitioner Counsel :- S. Chauhan
 
Respondent Counsel :- C.S.C.,I P Singh,Namit Sharma,Pushker Baghel
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of Shri Namit Sharma, learned counsel for the opposite parties, the case is adjourned.

List again.

Order Date :- 2.5.2012

Tanveer/Suresh

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