Ramgopal Singh & Another vs Gram Panchayat Arka Pergana ...
2012 Latest Caselaw 1222 ALL

Citation : 2012 Latest Caselaw 1222 ALL
Judgement Date : 2 May, 2012

Allahabad High Court

Ramgopal Singh & Another vs Gram Panchayat Arka Pergana ... on 2 May, 2012

Bench: Uma Nath Singh, Virendra Kumar Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 2984 of 2001
 

 
Petitioner :- Ramgopal Singh & Another
 
Respondent :- Gram Panchayat Arka Pergana Kalyan Mal, Hardoi And Others
 
Petitioner Counsel :- Ram Karan Agrawal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Virendra Kumar Dixit,J.

Order (Oral)

List has been revised.

None appeared on behalf of petitioners to press this writ petition in second round after pass over.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 2.5.2012

Irfan

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