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Rahul Kumar Mishra vs The State Of U.P. Through The ...
2012 Latest Caselaw 1209 ALL

Citation : 2012 Latest Caselaw 1209 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Rahul Kumar Mishra vs The State Of U.P. Through The ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 351 of 2011
 

 
Petitioner :- Rahul Kumar Mishra
 
Respondent :- The State Of U.P. Through The Principal Secy.Home Dept.Lko.
 
Petitioner Counsel :- Amit Bose
 
Respondent Counsel :- C.S.C.,Sagir Hasan Khan
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted six weeks' time to file counter affidavit.  Rejoinder affidavit be filed within four weeks thereafter.

List in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

 

 

 
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