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Brij Raj Saran S/O Late S.R. ... vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 1208 ALL

Citation : 2012 Latest Caselaw 1208 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Brij Raj Saran S/O Late S.R. ... vs State Of U.P. Thru Prin. Secy. ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 154 of 2010
 

 
Petitioner :- Brij Raj Saran S/O Late S.R. Agarwal
 
Respondent :- State Of U.P. Thru Prin. Secy. Technical Education & Ors.
 
Petitioner Counsel :- H.G.S. Parihar
 
Respondent Counsel :- C.S.C.,Lalit Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted six weeks' further time to file rejoinder affidavit.

List this case in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

 

 

 
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