Ram Bachan Verma vs U.P. State Public Services ...
2012 Latest Caselaw 1207 ALL

Citation : 2012 Latest Caselaw 1207 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Ram Bachan Verma vs U.P. State Public Services ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2024 of 2011
 

 
Petitioner :- Ram Bachan Verma
 
Respondent :- U.P. State Public Services Tribunal, Lucknow & Others
 
Petitioner Counsel :- G.C. Verma 'K'
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted six weeks' further time to file counter affidavit. Rejoinder affidavit be filed within four weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

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