Citation : 2012 Latest Caselaw 1204 ALL
Judgement Date : 1 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1640 of 2008 Petitioner :- Babu Nayee Respondent :- State Of U.P Petitioner Counsel :- Gulam Mustafa Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
Case is wrongly listed.
List before appropriate Bench.
Order Date :- 1.5.2012
S. Kumar
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