Smt.Suman Lala Agrawal vs State Counsel For Educational ...
2012 Latest Caselaw 1200 ALL

Citation : 2012 Latest Caselaw 1200 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Smt.Suman Lala Agrawal vs State Counsel For Educational ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1195 of 1997
 

 
Petitioner :- Smt.Suman Lala Agrawal
 
Respondent :- State Counsel For Educational Research & Training
 
Petitioner Counsel :- Yogesh Kesherwani
 
Respondent Counsel :- C.S.C.,Dharmendra Gupta
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

This case has come up by second notice.

Learned Standing Counsel states that record of this case is not with him.

List this case in the next week.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 1.5.2012

Suresh/Tanveer

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