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Umesh Chandra Gupta S/O Late ... vs State Of U.P. Thru Principal Secy. ...
2012 Latest Caselaw 1194 ALL

Citation : 2012 Latest Caselaw 1194 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Umesh Chandra Gupta S/O Late ... vs State Of U.P. Thru Principal Secy. ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 3 of 2010
 

 
Petitioner :- Umesh Chandra Gupta S/O Late Satish Shandra Gupta
 
Respondent :- State Of U.P. Thru Principal Secy. Rural Dev. And Ors.
 
Petitioner Counsel :- Sandeep Dixit
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted six weeks' further time to file rejoinder affidavit.

List this case in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

 

 

 
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