Umesh Kumar vs State Bank Of India,Human ...
2012 Latest Caselaw 1193 ALL

Citation : 2012 Latest Caselaw 1193 ALL
Judgement Date : 1 May, 2012

Allahabad High Court

Umesh Kumar vs State Bank Of India,Human ... on 1 May, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2047 of 2011
 

 
Petitioner :- Umesh Kumar
 
Respondent :- State Bank Of India,Human Resources Section(Network-1) & Ors
 
Petitioner Counsel :- Ram Sewak Tripathi,S.N. Tilhari
 
Respondent Counsel :- Sudeep Seth,Anurag Srivastava
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the opposite parties prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit be filed within four weeks thereafter.

List in the month of July, 2012.

Order Date :- 1.5.2012

Suresh/Tanveer

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