Ashok Kumar Singh vs State Of U.P. And Others
2012 Latest Caselaw 2560 ALL

Citation : 2012 Latest Caselaw 2560 ALL
Judgement Date : 29 June, 2012

Allahabad High Court

Ashok Kumar Singh vs State Of U.P. And Others on 29 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 31267 of 2012
 

 
Petitioner :- Ashok Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Hari Om Khar E,Aakash Khare
 
Respondent Counsel :- C.S.C.,S.C. Dwivedi
 

 
Hon'ble Manoj Misra,J.

Learned Standing Counsel has accepted notice on behalf of respondents No.1, 2 and 3.

Issue notice to respondent No.4 returnable within four weeks.

List this case for admission on 30.7.2012.

In the meantime, all the respondent may file their counter affidavit.

Order Date :- 29.6.2012

G.S

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