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Ram Shankar vs State Of U.P. And Anr.
2012 Latest Caselaw 2550 ALL

Citation : 2012 Latest Caselaw 2550 ALL
Judgement Date : 28 June, 2012

Allahabad High Court
Ram Shankar vs State Of U.P. And Anr. on 28 June, 2012
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 30241 of 2012
 

 
Petitioner :- Ram Shankar
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Sanjeev Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Manoj Misra,J.

On the request  made on behalf of the counsel for the petitioner, put up this case on 3.7.2012,  as fresh, before appropriate Court. 

Order Date :- 28.6.2012

G.S

 

 

 
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