Jeeshan vs State Of U.P.
2012 Latest Caselaw 2547 ALL

Citation : 2012 Latest Caselaw 2547 ALL
Judgement Date : 28 June, 2012

Allahabad High Court

Jeeshan vs State Of U.P. on 28 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15102 of 2012
 

 
Petitioner :- Jeeshan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sushil Kumar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

This is a second bail application. The first bail application was rejected by His Lordship Hon'ble Mr. Justice Kallimullah Khan.

List this case , if possible, on 17.7.2012, before appropriate Bench.

Order Date :- 28.6.2012

G.S

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