Suresh Yadav vs State Of U.P.
2012 Latest Caselaw 2541 ALL

Citation : 2012 Latest Caselaw 2541 ALL
Judgement Date : 28 June, 2012

Allahabad High Court

Suresh Yadav vs State Of U.P. on 28 June, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15081 of 2012
 

 
Petitioner :- Suresh Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Karan Patel,Rajiv Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

On the request of the counsel for the applicant, put up this case on 3.7.2012, as fresh, before appropriate Bench, showing the name of Sri Abhishek Srivastava, as counsel for the informant.

Order Date :- 28.6.2012

G.S

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