Citation : 2012 Latest Caselaw 2536 ALL
Judgement Date : 26 June, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 30869 of 2012 Petitioner :- Baleshwar Dayal Respondent :- State Of U.P. And Ors. Petitioner Counsel :- S.R. Singh Respondent Counsel :- C.S.C. Hon'ble Manoj Misra,J.
On the request of the learned counsel for the petitioner, put up on 3.7.2012, as fresh, before appropriate Court.
Order Date :- 26.6.2012
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!