C.Impact Institute 20 Km. Stone ... vs State Of U.P. Thru Secy Higher ...
2012 Latest Caselaw 2533 ALL

Citation : 2012 Latest Caselaw 2533 ALL
Judgement Date : 26 June, 2012

Allahabad High Court

C.Impact Institute 20 Km. Stone ... vs State Of U.P. Thru Secy Higher ... on 26 June, 2012

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- MISC. SINGLE No. - 3113 of 2012
 

 
Petitioner :- C.Impact Institute 20 Km. Stone Behind Gokulam Water Park
 
Respondent :- State Of U.P. Thru Secy Higher Education And Others
 
Petitioner Counsel :- Karunanidhi Yadav
 
Respondent Counsel :- C.S.C.,Anurag Verma,Dr. Ravi Kumar Mishra
 

 
Hon'ble Satyendra Singh Chauhan,J.

Disposed of.

For orders, see my order of date, passed on separate sheets and placed on record of Writ Petition No. 3110 (MS) of 2012.

Order Date :- 26.6.2012

Sachin

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