Tej Pratap Singh vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 2504 ALL

Citation : 2012 Latest Caselaw 2504 ALL
Judgement Date : 13 June, 2012

Allahabad High Court

Tej Pratap Singh vs State Of U.P. Through Prin. Secy. ... on 13 June, 2012

Bench: Shri Narayan Shukla, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 885 of 2012
 

 
Petitioner :- Tej Pratap Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Technical Edu. Lko. & Ors.
 
Petitioner Counsel :- Rakesh Chandra Rastogi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Vishnu Chandra Gupta,J.

Notice on behalf of opposite party no.1 has been accepted by the learned Government Adovcate.

Issue notice to opposite party nos.2 and 3.

List alongwith service report.

Order Date :- 13.6.2012

A.Nigam

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