Atul Kumar Singh & Others vs State Of U.P., Thru. Prin. Secy., ...
2012 Latest Caselaw 2501 ALL

Citation : 2012 Latest Caselaw 2501 ALL
Judgement Date : 12 June, 2012

Allahabad High Court

Atul Kumar Singh & Others vs State Of U.P., Thru. Prin. Secy., ... on 12 June, 2012

Bench: Shri Narayan Shukla, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 701 of 2012
 

 
Petitioner :- Atul Kumar Singh & Others
 
Respondent :- State Of U.P., Thru. Prin. Secy., Nagar Vikas & Others
 
Petitioner Counsel :- Vivek Raj Singh,Rajendra Pandey
 
Respondent Counsel :- C.S.C.,I.P. Singh
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Vishnu Chandra Gupta,J.

For order, see our order of date passed in Writ Petition No.699 of 2012, Mayank Gupta & ors. v. State of U.P.

Order Date :- 12.6.2012

A.Nigam

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