Achchhey Lal Gupta (2997 S/S 2008) vs State Of U.P.,Thru. Secretary ...
2012 Latest Caselaw 2494 ALL

Citation : 2012 Latest Caselaw 2494 ALL
Judgement Date : 11 June, 2012

Allahabad High Court

Achchhey Lal Gupta (2997 S/S 2008) vs State Of U.P.,Thru. Secretary ... on 11 June, 2012

Bench: Shri Narayan Shukla, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 456 of 2012
 

 
Petitioner :- Achchhey Lal Gupta (2997 S/S 2008)
 
Respondent :- State Of U.P.,Thru. Secretary Secondary Education & Others
 
Petitioner Counsel :- Sanjay Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Vishnu Chandra Gupta,J.

Connect and list with Special Appeal No.448 of 2012.

Meanwhile, the appellant shall be entitled to avail the benefit of order dated 01.6.2012 passed in Special Appeal No.448 of 2012.

Order Date :- 11.6.2012

A.Nigam

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