Mohd. Kaleem @ Amjad Husain ... vs State Of U.P. Thru. Its Secy. Home ...
2012 Latest Caselaw 2489 ALL

Citation : 2012 Latest Caselaw 2489 ALL
Judgement Date : 8 June, 2012

Allahabad High Court

Mohd. Kaleem @ Amjad Husain ... vs State Of U.P. Thru. Its Secy. Home ... on 8 June, 2012

Bench: Vinay Kumar Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- MISC. SINGLE No. - 3372 of 2012
 

 
Petitioner :- Mohd. Kaleem @ Amjad Husain Farooqui
 
Respondent :- State Of U.P. Thru. Its Secy. Home Deptt. & Ors.
 
Petitioner Counsel :- I.H. Farooqui,Amir Naqvi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinay Kumar Mathur,J.

On request of learned counsel for the petitioner, list this case in the week commencing from 16.7.2012.

Order Date :- 8.6.2012

A.Nigam

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