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Pappu vs State Of U.P.Thru.It'S Secy. And ...
2012 Latest Caselaw 3331 ALL

Citation : 2012 Latest Caselaw 3331 ALL
Judgement Date : 31 July, 2012

Allahabad High Court
Pappu vs State Of U.P.Thru.It'S Secy. And ... on 31 July, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 33761 of 2012
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P.Thru.It'S Secy. And Others
 
Petitioner Counsel :- J.N.Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Shailesh Pandey, learned Standing Counsel states that he could not receive the instruction. He prays for and is granted a week's time to file counter affidavit.

List before the appropriate Bench on 14.8.2012. It shall not be treated as tied up or part heard.

Order Date :- 31.7.2012

OP

 

 

 
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