Satish Chandra Garg & Ors. vs Rajendra Sharma And Others
2012 Latest Caselaw 3330 ALL

Citation : 2012 Latest Caselaw 3330 ALL
Judgement Date : 31 July, 2012

Allahabad High Court

Satish Chandra Garg & Ors. vs Rajendra Sharma And Others on 31 July, 2012

Bench: Prakash Krishna, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 280 of 2010
 

 
Petitioner :- Satish Chandra Garg & Ors.
 
Respondent :- Rajendra Sharma And Others
 
Petitioner Counsel :- Divakar Rai Sharma
 
Respondent Counsel :- Ramendra Asthana,Rishi Chandha
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Disposed of.

For order, see our order of date passed on connected First Appeal No. 113 of 2006.

(A.K. Tripathi (II),J) (Prakash Krishna,J)

Order Date :- 31.7.2012

MK/

Download the LatestLaws.com Mobile App