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Shambhu Nath Pandey And Another vs State Of U.P. And Another
2012 Latest Caselaw 3309 ALL

Citation : 2012 Latest Caselaw 3309 ALL
Judgement Date : 30 July, 2012

Allahabad High Court
Shambhu Nath Pandey And Another vs State Of U.P. And Another on 30 July, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 2867 of 2011
 

 
Petitioner :- Shambhu Nath Pandey And Another
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- V. K. Singh,Shantnu Kumar Pandey
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Sri Shyam Krishna Gupta, Sri N.K. Pandey and Sri Anil Kumar Pandey, Advocates have entered appearance on behalf of respondent Nos. 3, 4 and 6, respectively.

Each one of the respondents is accorded 10 days' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List thereafter along with record of writ petition No.39144 of 2010.

Order Date :- 30.7.2012

SRY

 

 

 
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